Punjab-Haryana High Court
Surjit Singh vs Union Of India And Others on 14 September, 2012
Author: Jasbir Singh
Bench: Jasbir Singh
In the High Court of Punjab and Haryana, at Chandigarh
Civil Writ Petition No. 5470 of 1997(O&M)
Date of Decision: 14.9.2012
Surjit Singh
... Petitioner
Versus
Union of India and Others
... Respondents
CORAM: Hon'ble Mr. Justice Jasbir Singh, Acting Chief Justice. Present: None for the petitioner.
Mr. S.K. Sharma, Senior Panel Counsel of Union of India, for the respondents. Jasbir Singh, Acting Chief Justice For orders, see a separate detailed order of even date passed in Civil Writ Petition No. 6830 of 1992 titled as "Naik Prem Singh v. Union of India and Others".
(Jasbir Singh) Acting Chief Justice September 14, 2012 "gk"