Section 31(1) in The University of Rajputana (Second Amendment) Act, 1950
(1)Notwithstanding anything contained in section 28 of the said Acts, the Statutes 2, 3, 4, 5, 6, 8, 9, 11, 12, 14, 16(1), 25 and 42 set out in the Schedule to the said Acts, shall be omitted.
