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Chattisgarh High Court

Ajay Kumar Singh vs State Of Chhattisgarh And Ors. 9 ... on 16 January, 2020

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                             NAFR

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                  WPS No.6263 of 2009

         • Ajay Kumar Singh, S/o Ram Prasad Singh, aged about 52 years,
           Deputy Director, Fisheries, Directorate Fisheries Telibandha, Raipur,
           R/o MIG-2/12, Mahavir Nagar, Ring Road No.1, Distt. Raipur, CG

                                                                    ---- Petitioner

                                          Versus

         1. State Of Chhattisgarh, through Principal Secretary, Agriculture
            (Fisheries) Department, D. K. S. Bhavan, Raipur (C.G.)

         2. Director, Fisheries Departement, Telibandha, Raipur (C.G.)

         3. Shri N. D. Tripathy, S/o Shri Salig Ram Tripathy, aged about 51 years,
            Deputy Director, Fisheries, Training Centre, Raipur (C.G.)

                                                                 ---- Respondents

For Petitioner Shri M. K. Sinha, Advocate For Respondent Shri Rajendra Tripathi, PL For Respondent No.3 Shri P. K. Bhaduri, Advocate Hon'ble Justice Shri Prashant Kumar Mishra Order On Board 16/01/2020

1. Petitioner has claimed seniority above respondent No.3 on the post of Deputy Director, Fisheries, however, during pendency of the writ petition, the petitioner has already retired.

2. In the absence of any consequential prayer for promotion, mere claim for seniority would be purely academic, therefore, the writ petition is dismissed as infructuous.

Sd/-

Prashant Kumar Mishra Judge Nirala