Chattisgarh High Court
Ajay Kumar Singh vs State Of Chhattisgarh And Ors. 9 ... on 16 January, 2020
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No.6263 of 2009
• Ajay Kumar Singh, S/o Ram Prasad Singh, aged about 52 years,
Deputy Director, Fisheries, Directorate Fisheries Telibandha, Raipur,
R/o MIG-2/12, Mahavir Nagar, Ring Road No.1, Distt. Raipur, CG
---- Petitioner
Versus
1. State Of Chhattisgarh, through Principal Secretary, Agriculture
(Fisheries) Department, D. K. S. Bhavan, Raipur (C.G.)
2. Director, Fisheries Departement, Telibandha, Raipur (C.G.)
3. Shri N. D. Tripathy, S/o Shri Salig Ram Tripathy, aged about 51 years,
Deputy Director, Fisheries, Training Centre, Raipur (C.G.)
---- Respondents
For Petitioner Shri M. K. Sinha, Advocate For Respondent Shri Rajendra Tripathi, PL For Respondent No.3 Shri P. K. Bhaduri, Advocate Hon'ble Justice Shri Prashant Kumar Mishra Order On Board 16/01/2020
1. Petitioner has claimed seniority above respondent No.3 on the post of Deputy Director, Fisheries, however, during pendency of the writ petition, the petitioner has already retired.
2. In the absence of any consequential prayer for promotion, mere claim for seniority would be purely academic, therefore, the writ petition is dismissed as infructuous.
Sd/-
Prashant Kumar Mishra Judge Nirala