Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 868] [Entire Act] Bengal Presidency - Subsection Section 868(i) in Police Regulations, Bengal , 1943 (i)what is the proportion of the debts to the salary and the extent to which they detract from the debtor's efficiency as a public servant;
