Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1202] [Entire Act] Bengal Presidency - Subsection Section 1202(c) in Police Regulations, Bengal , 1943 (c)In the case of arrear pay due to promotion or increase of emoluments with retrospective effect, the bill should be supported by a copy of the order.
