Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1)(iii) in The Customs and Central Excise Duties Drawback Rules, 1995

(iii)In all other cases, from the date of payment or settlement of the original drawback claim by the proper officer.