Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(6) in Andhra Pradesh Infrastructure (Transparency through Judicial Preview) Act, 2019

(6)"Developer" means any Private Sector Participant who has entered into a contract for the infrastructure Project with the Government or Government Agency or Local Authority through Public Private Partnership method;