Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Telangana - Subsection Section 45(2) in Telangana Infrastructure Development Corporation Act, 1998 (2)The annual financial statement shall how the estimated receipts and expenditure during the succeeding financial year in such form and detail as may be prescribed.
