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[Cites 0, Cited by 0] [Section 9E] [Entire Act]

State of Kerala - Subsection

Section 9E(3) in Kerala Marine Fishing Regulation Act, 1980

(3)Notwithstanding anything contained in this Act but subject to the provisions of sub-section (4). every owner of the unit immediately before the commencement of the Kerala Marine Fishing Regulation (Amendment) Act, 2017 may continue the unit.