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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Union of India - Subsection

Section 85(2) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(2)Where two or more persons join in an affidavit, each of them shall depose separately to such facts that are within his personal knowledge and those facts shall be stated in separate paragraphs.