Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Land Acquisition Laws (Revival of Operation, Amendment and Validation) Act, 2019 8. Omission of section 21 of 1999 Act. - Section 21 of the 1999 Act shall be omitted.
