Himachal Pradesh High Court
Lrs & Another vs . Rajni Devi Sehgal & Others on 17 October, 2023
Deepak Kumar Chopra (since deceased) through his LRs & another Vs. Rajni Devi Sehgal & Others .
RSA No. 158of 2005 17.10.2023 Present: Ms. Meera Devi, Advocate, for the appellants.
None for respondent No.1 though represented.
of Remaining respondents ex parte.
It rt List after six weeks, as prayed for.
Rakesh Kainthla) Judge October 17, 2023 (ravinder) ::: Downloaded on - 17/10/2023 21:11:12 :::CIS