Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 366] [Entire Act] State of Uttar Pradesh - Subsection Section 366(5) in The General Rules (Civil), 1957 (5)[* * *] [Clause (5) omitted by Notification No. 626/VIII-b-1, dated 19-10-1981 (w.e.f. 13-2-1982).]
