Delhi High Court - Orders
Sanjay Bhandari vs Income Tax Office on 13 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~24 & 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 805/2020, CRL.M.A. 3314/2020, CRL.M.A. 10806/2020,
CRL.M.A. 10808/2020
SANJAY BHANDARI ..... Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv. with
Mr. Avneesh A. Mr. Abhishek
Nassing, Mr. Shantanu Parokar, Mr.
Shaurya Chourasiya, Mr. Shreedhar
Kale, Advs.
versus
INCOME TAX OFFICE ..... Respondent
Through: Mr. Zoheb Hossain, Sr. Standing
counsel with Mr.Sanjeev Menon,
Jr.Standing counsel
+ CRL.M.C. 1002/2020, CRL.M.A. 4037/2020
SANJAY BHANDARI ..... Petitioner
Through: Mr. Dayan Krishnan, Sr. Adv. with
Mr. Avneesh A. Mr. Abhishek
Nassing, Mr. Shantanu Parokar, Mr.
Shaurya Chourasiya, Mr. Shreedhar
Kale, Advs.
versus
DIRECTORATE OF ENFORCEMENT ..... Respondent
Through: Mr. S.V. Raju, ASG with Mr. Zoheb
Hossain, Special Counsel for the ED,
Mr. Anupam S. Sharma, with
Mr.Vivek Gumani, Mr.Kartik
Sabharwal, Ms. Madhumita and Ms.
Manisha Dubey, Advs.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:04:06 % 13.09.2023 Part arguments heard.
List on 19.09.2023.
Interim order, if any to continue.
DINESH KUMAR SHARMA, J SEPTEMBER 13, 2023/AR..
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 19:04:06