Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 5]

Himachal Pradesh High Court

Shiv Kumar vs . Satish Kumar Singhla on 11 November, 2022

Author: Virender Singh

Bench: Virender Singh

Shiv Kumar vs. Satish Kumar Singhla .

FAO(MVA) No. 28 of 2022 a/w Cross Objections No. 21 of 2022 11.11.2022 Present: Mr. Arun Thakur, Advocate, vice Mr. Anup Rattan, Advocate, for the appellant/non-objector.

Mr. Jai Ram Sharma, Advocate, vice Mr. Rishab Chandel, Advocate, for the respondent/cross- objector.

Learned appellant/non-objector r to vice counsel prays for appearing time remaining amount of compensation alongwith up-to-date for deposit the the interest.

Request not being opposed by learned counsel for the respondent/cross-objector, is allowed. Let needful be done within a period of six weeks. List thereafter.

}} (Virender Singh) Judge November 11, 2022 (Vinod) ::: Downloaded on - 14/11/2022 20:32:21 :::CIS