Himachal Pradesh High Court
Shiv Kumar vs . Satish Kumar Singhla on 11 November, 2022
Author: Virender Singh
Bench: Virender Singh
Shiv Kumar vs. Satish Kumar Singhla .
FAO(MVA) No. 28 of 2022 a/w Cross Objections No. 21 of 2022 11.11.2022 Present: Mr. Arun Thakur, Advocate, vice Mr. Anup Rattan, Advocate, for the appellant/non-objector.
Mr. Jai Ram Sharma, Advocate, vice Mr. Rishab Chandel, Advocate, for the respondent/cross- objector.
Learned appellant/non-objector r to vice counsel prays for appearing time remaining amount of compensation alongwith up-to-date for deposit the the interest.
Request not being opposed by learned counsel for the respondent/cross-objector, is allowed. Let needful be done within a period of six weeks. List thereafter.
}} (Virender Singh) Judge November 11, 2022 (Vinod) ::: Downloaded on - 14/11/2022 20:32:21 :::CIS