Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Manipur - Subsection Section 22(c) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (c)seize any taxable goods or any other article which he has reason to believe is liable to confiscation under this Act.
