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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(a) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(a)Private Forest and Law-Ri-Sumar shall be managed by the owners thereof subject to the rules that may be framed by the Executive Committee from time to time in the general interest of the forestry of the district.