Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 1 vs Adani Wilmar Ltd. on 8 August, 2023
Bench: Abhay S. Oka, Sanjay Karol
ITEM NO.49 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6193/2021
(Arising out of impugned final judgment and order dated 18-12-2020
in TA No. 355/2020 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
ADANI WILMAR LTD. Respondent(s)
(IA No. 54339/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(C) No. 30870/2012 (XI-A)
IA No. 1/2012 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 2292/2019 (XIV)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
63534/2018
IA No. 63534/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 24462/2019 (XIV)
)
Diary No(s). 12985/2020 (IX)
IA No. 84677/2020 - CONDONATION OF DELAY IN FILING
IA No. 84678/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 450/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 682/2021 (III)
( FOR APPLICATION FOR TAGGING/DETAGGING ON IA 85038/2023
IA No. 85038/2023 - APPLICATION FOR TAGGING/DETAGGING)
SLP(C) No. 3267/2021 (III)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
17196/2021
IA No. 17196/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 19622/2021 (III)
(FOR ADMISSION and I.R. and IA No.24428/2021-CONDONATION OF DELAY
IN FILING
IA No. 118000/2021 - PERMISSION TO RAISE ADDITIONAL QUESTION OF
Signature Not Verified
LAW)
Digitally signed by
Anita Malhotra
SLP(C) No. 4737/2021 (III)
Date: 2023.08.09
10:19:08 IST
Reason:
(FOR ADMISSION and I.R.)
SLP(C) No. 4097/2021 (III)
1
(FOR ADMISSION and I.R.)
SLP(C) No. 3995/2021 (III)
(FOR ADMISSION)
SLP(C) No. 7375/2021 (III)
(FOR ADMISSION and I.R. and IA No.65871/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
SLP(C) No. 6863/2021 (IV-A)
)
SLP(C) No. 12192/2021 (III)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
95009/2021
IA No. 95009/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 1509/2021 (III)
)
Diary No(s). 19758/2018 (XIV)
IA No. 78472/2018 - CONDONATION OF DELAY IN FILING)
C.A. No. 8992/2018 (XIV-A)
)
SLP(C) No. 20029/2022 (IV-C)
)
SLP(C) No. 641/2021 (III)
(FOR ADMISSION and I.R.)
C.A. No. 967/2021 (III)
(FOR ADMISSION)
C.A. No. 968/2021 (III)
(FOR ADMISSION and I.R.)
Diary No(s). 28874/2020 (III)
(FOR ADMISSION and I.R. and IA No.3861/2021-CONDONATION OF DELAY IN
FILING
IA No. 3861/2021 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 3545/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 1912/2021 (III)
(TAG WITH SLP(C) 2292 OF 2019 AND CONNECTED)
SLP(C) No. 3360/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 2447/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 4702/2021 (III)
)
SLP(C) No. 4944/2021 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 6926/2021 (III)
(FOR ADMISSION)
SLP(C) No. 432/2022 (IV-A)
(FOR ADMISSION)
SLP(C) No. 1374/2022 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 1115/2022 (IV-A)
(FOR ADMISSION and I.R.)
2
SLP(C) No. 20336/2022 (IV-A)
( FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
153057/2022
IA No. 153057/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12410/2022 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 12971/2022 (XIV)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
102720/2022
IA No. 102720/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 16414/2022 (IV-A)
)
SLP(C) No. 16415/2022 (IV-A)
IA No. 145763/2022 - CONDONATION OF DELAY IN FILING THE SPARE
COPIES)
SLP(C) No. 20301/2022 (IV-A)
)
SLP(C) No. 930-931/2023 (IV-A)
( IA No.193158/2022-CONDONATION OF DELAY IN FILING and IA
No.193161/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.193159/2022-CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS)
SLP(C) No. 934-935/2023 (IV-A)
(FOR ADMISSION and I.R. and IA No.202887/2022-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 3803/2023 (IV-A)
(FOR ADMISSION and I.R. and IA No.22595/2023-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 4174-4175/2023 (IV-A)
(IA
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
25205/2023
IA No. 25205/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 14308/2015 (III)
)
C.A. No. 7108/2017 (III)
)
C.A. No. 3662/2017 (IV)
)
SLP(C) No. 33534/2017 (III)
)
C.A. No. 19473/2017 (III)
)
SLP(C) No. 32323/2017 (XIV)
)
SLP(C) No. 32326/2017 (XIV)
)
SLP(C) No. 33678/2017 (XIV)
3
)
SLP(C) No. 32330/2017 (XIV)
)
SLP(C) No. 4486/2018 (XIV)
)
C.A. No. 11921/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.142970/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 32350/2018 (III)
(FOR ADMISSION and I.R. and IA No.165885/2018-CONDONATION OF DELAY
IN FILING and IA No.165886/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 34/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.154277/2018-CONDONATION OF DELAY
IN FILING)
C.A. No. 33/2019 (XIV-A)
(FOR ADMISSION and I.R. and IA No.159765/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 24358/2019 (III)
(FOR ADMISSION and I.R.)
SLP(C) No. 14495/2020 (III)
)
SLP(C) No. 876/2021 (III)
)
SLP(C) No. 1524/2022 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 11309/2022 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 11436/2022 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 11856/2022 (IV-A)
(FOR
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
92581/2022
IA No. 92581/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 4603-4604/2023 (IV-A)
(IA
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
36398/2023
IA No. 36398/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 5330/2017 (XIV-A)
)
C.A. No. 4934/2017 (III)
)
SLP(C) No. 13052/2018 (XIV)
IA No. 55277/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14978/2018 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 62222/2018
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
62223/2018
4
IA No. 62222/2018 - CONDONATION OF DELAY IN FILING
IA No. 62223/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 11842/2018 (XIV-A)
)
C.A. No. 11919/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.137205/2018-CONDONATION OF DELAY
IN FILING and IA No.137207/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Diary No(s). 33387/2018 (XIV)
(FOR)
C.A. No. 11977/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.143757/2018-CONDONATION OF DELAY
IN FILING)
SLP(C) No. 3826/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.181936/2018-CONDONATION OF DELAY
IN FILING and IA No.181938/2018-CONDONATION OF DELAY IN REFILING)
SLP(C) No. 6631/2019 (XIV)
(FOR ADMISSION and I.R. and IA No.13185/2019-CONDONATION OF DELAY
IN FILING and IA No.13192/2019-CONDONATION OF DELAY IN REFILING)
Diary No(s). 44704/2018 (XIV)
)
Diary No(s). 1993/2019 (III)
(FOR ADMISSION and I.R. and IA No.27225/2019-CONDONATION OF DELAY
IN FILING and IA No.27229/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No. 58673/2022-Application for Appropriate
Orders/Directions.
IA No. 58673/2022 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 27225/2019 - CONDONATION OF DELAY IN FILING
IA No. 27229/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 6973/2019 (III)
(IA No.19398/2019-CONDONATION OF DELAY IN FILING)
Diary No(s). 20163/2019 (III)
(FOR
FOR CONDONATION OF DELAY IN FILING ON IA 90645/2019
IA No. 90645/2019 - CONDONATION OF DELAY IN FILING)
Diary No(s). 23919/2019 (XIV)
IA No. 119413/2019 - CONDONATION OF DELAY IN FILING
IA No. 119415/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 25235/2019 (IV-B)
)
SLP(C) No. 896/2020 (XIV)
)
SLP(C) No. 701/2020 (XIV)
)
SLP(C) No. 12555/2020 (XIV)
)
SLP(C) No. 1169/2021 (III)
)
SLP(C) No. 12536/2018 (XIV)
5
IA No. 62491/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
C.A. No. 11920/2018 (XIV-A)
(FOR ADMISSION and I.R. and IA No.155109/2018-CONDONATION OF DELAY
IN FILING and IA No.155110/2018-CONDONATION OF DELAY IN REFILING)
C.A. No. 11835/2018 (XIV-A)
)
SLP(C) No. 30441/2018 (XIV)
)
SLP(C) No. 12554/2020 (XIV)
(FOR ADMISSION and I.R. and IA No.83380/2020-CONDONATION OF DELAY
IN FILING)
Date : 08-08-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s) Ms. Kavita Jha, AOR
Mr. Udit Naresh, Adv.
Mr. Aditeya Bali, Adv.
Mrs. Anil Katiyar, AOR
Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Rekha Pandey, Adv.
Mr. Shyam Gopal, Adv.
Mr. Akshay Amritanshu, Adv.
Mr. Alka Agarwal, Adv.
Mr. Nachiketa Joshi, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Raghvendra Shukla, Adv.
For Respondent(s) Ms. Kavita Jha, AOR
Mr. S. Ganesh, Sr. Adv.
Mr. Anant Mann, Adv.
Mr. Udit Naresh, Adv.
Mr. Aditeya Bali, Adv.
Mr. Amar Dave, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Miranda Solaman, Adv.
Mr. Amar Dave, Adv.
Mr. Pradhuman Gohil, Adv.
Mrs. Taruna Singh Gohil, AOR
6
Ms. Ranu Purohit, Adv.
Mr. Alapati Sahithya Krishna, Adv.
Ms. Nidhi Mittal, Adv.
Mr. Rushabh N. Kapadia, Adv.
Mr. M.G. Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Shrishti Kandaria, Adv.
Ms. Jesal Wahi, Adv.
Mr. Sachit Jolly, Adv.
Ms. Anuradha Dutt, Adv.
Ms. Soumya Singh, Adv.
Ms. Disha Jham, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. Salil Kapoor, Adv.
Mr. Sumit Lalchandani, Adv.
Ms. Ananya Kapoor, Adv.
Mr. Shivam Yadav, Adv.
Mr. Praveen Swarup, AOR
Mr. Niraj Sheth, Adv.
Mr. Kunal Cheema, AOR
Mr. Shivam Dube, Adv.
Mr. Rajat Navet, Adv.
Mr. Shashi Kant, Adv.
Mr. Pradeep Kumar Bakshi, AOR
Ms. Kiran Suri, Sr. Adv.
Mr. S.J. Amith, Adv.
Ms. Vidushi Garg, Adv.
Ms. Aishwarya Kumar, Adv.
Dr. (mrs. ) Vipin Gupta, AOR
Mr. Raj Bahadur Yadav, AOR
M/S. Khaitan & Co., AOR
Dr. Sushil Balwada, AOR
Mr. Srilok Nath Rath, Adv.
Ms. Reena Rao, Adv.
Mr. Vivekanand Rana, Adv.
Mr. Pramod Kumar, Adv.
Ms. Akansha Rai, Adv.
Ms. Apeksha Rai, Adv.
Mr. Harish Pandey, AOR
Mr. Bhargava V. Desai, AOR
7
Ms. Devina Bhandari, Adv.
Mr. R.K. Patel, Sr. Adv.
Ms. Manisha T. Karia, AOR
Ms. Nidhi Nagpal, Adv.
Mr. Aditya Kesar, Adv.
Ms. Riya Kharab, Adv.
Mr. Gaurav Jain, Adv.
Mr. Shubham Gupta, Adv.
Mr. Abhinav Agrawal, AOR
Ms. Mahua Kalra, AOR
Mr. Mayank Nagi, Adv.
Mr Rahul Jain, AOR
Mr. Kamal Sawhney, Adv.
Mr. Nikhil Agarwal, Adv.
Mr. Rahul Jain, Adv.
Mr. Aravindh S., AOR
Mr. Abbas B, Adv.
Mr. Atul Shankar Vinod, Adv.
Mr. Hiresh Choudhary, Adv.
Ms. Surbhi Sharma, Adv.
Mr. Kannan Gopal Vinod, Adv.
Mr. Dileep Pillai, Adv.
Mr. M. P. Vinod, AOR
Mr. Mahesh Agarwal, Adv.
Mr. Amar Dave, Adv.
Mr. Rishi Agrawala, Adv.
Mr. M.s. Ananth, Adv.
Mr. Ankur Saigal, Adv.
Ms. Sayaree Basu Mallik, Adv.
Mr. Abhinabh Garg, Adv.
Mr. E. C. Agrawala, AOR
Mr. Subodh S. Patil, AOR
Mr. Ved Jain, Adv.
Mr. Nischay Kantoor, Adv.
Mr. Animesh Tripathi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 12.09.2023.
(GAGANDEEP SINGH CHADHA) (AVGV RAMU) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 8