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State of Rajasthan - Section

Section 4 in Rajasthan Societies Registration Act, 1958

4. Annual list to be filed.

— Once in every year, on or before the fourteenth day succeeding the day on which according to the rules and regulations of the society, the annual general meeting of the society is held or if the rules and regulations do not provide for an annual general meeting, in the month of January, a list shall be filed with the Registrar of the names, addresses and occupations of the governors, directors, trustees or members of the council, committee or other governing body than entrusted with the management of the affairs of the society.