Allahabad High Court
Farida Begum And Others 10 vs Mohd.Kasim Khan And Another on 22 January, 2010
Author: Dharam Veer Sharma
Bench: Dharam Veer Sharma
Court No. - 26 Case :- SECOND APPEAL No. - 325 of 2002 Petitioner :- Farida Begum And Others 10 Respondent :- Mohd.Kasim Khan And Another Petitioner Counsel :- Madhukar Agarwal,Manish Mathur Respondent Counsel :- Q.M.Haque,R.K.SriVastaVa Hon'ble Dharam Veer Sharma J.
List has been revised. Case called out.
None responds.
Accordingly, the appeal is dismissed for non-prosecution. Order Date :- 22.1.2010 krishna/*