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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 11(2)(b) in The Andaman and Nicobar Islands Excise Regulation, 2012

(b)any communication amounts to an advertisement for soliciting use of liquor or whether it is informative or educative communication for responsible drinking, or