Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 5 August, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
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M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Rajiv Kumar Singh, Sr. Adv.
Mr.Manish Kumar, Adv.
Mr. Indrajeet Bhushan, Adv.
For the Respondent/s : Mr. P. K. Shahi, AG
Mr. Alok Ranjan, Adv.
For the UOI Mr. Manoj Kumar Singh, Adv.
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CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
7 05-08-2025It is stated by the counsel for the both sides that the pleadings are complete and the matter may be taken up for final hearing.
2. Post this matter on 27.08.2025 at 2.15 P.M.
3. The interim order dated 24.02.2025 shall stand extended till the next date of hearing.
(A. Abhishek Reddy , J) Bhardwaj/-
U