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[Cites 0, Cited by 0] [Section 750(23)] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(23)(iii) in The U.P. Bottling of Foreign Liquor Rules, 1969

(iii)Register in Form F.L.B.-5 in which the licensee shall enter the daily account of foreign liquor bottled and stored in the licensed premises.