Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 59 in The Chhattisgarh Gram Nyayalaya Rules, 2001 59. Honorarium of members. - The members shall be entitled to honorarium such and, if any, as may be determined by the State Government from time to time.
