State Consumer Disputes Redressal Commission
Mr. Umesh Ramdas Gupta vs Smt Jyoti Jethanand Jethmalani on 24 November, 2017
A/16/43
BEFORE THE HON'BLE STATE CONSUMER DISPUTES REDRESSAL
COMMISSION, MAHARASHTRA, MUMBAI
Miscellaneous Application No. MA/16/13 a/w. Appeal No. A/16/43
(Arisen out of order dated 28/07/2014 passed in complaint No.1341/2003 by
District Mumbai Suburban)
Mr.Umesh Ramdas Gupta
Gupta Watch Co.
Opp. Shantibhuvan Shopping Center,
Opp. Giriraj Hotel, Jatashankar Dosa Road,
Mulund (W), Mumbai - 400 080. ...........Appellant (s)
Versus
1.Smt.Jyoti Jethanand Jethmalani
2. Mrs.Komal Satish Mansukhani
3. Mr.Dharmendra Jethanand Jethmalani All legal heirs of Late Shri Jethanand D. Jethmalani having their address at 15 Shivkripa Building, Malbar Hill Road, Mulund (W), Mumbai - 400 082.
4. Unmesh Co-op. Cr. Soc. Ltd Having its office at Bldg. No.49, Shop No.15, Omkar CHS Ltd., PmGP Mhada Colony, Mulund (E), Mumbai - 400 081.
Through its official liquidator Mr.Salunkhe C/o. Registrar of Co-op. Societies, T Ward, A.C.C. Cement Compou8nd, J.S.D. Road, Mulund (W), Mumbai - 400 080. ............Respondent (s) BEFORE:
P. B. Joshi PRESIDING JUDICIAL MEMBER For the None present for applicant/appellant. Appellant:
ORDER Per Shri P.B. Joshi, Hon'ble Presiding Judicial Member None present for applicant/appellant. Even on 17/04/2017 none present for applicant/appellant. It appears that applicant/appellant is not interested in prosecution of this matter. Hence, the following order :-Page 1 of 2
A/16/43
-: ORDER :-
1. Application stands dismissed for want of prosecution.
Consequently, appeal does not survive for consideration.
2. No order as to costs.
3. Copies of the order be furnished to the parties Pronounced Dated 24th November 2017.
[ P. B. Joshi ] PRESIDING JUDICIAL MEMBER dd.
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