Supreme Court - Daily Orders
The State Of Madhya Pradesh vs V.K.Sisodiya on 11 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.12 COURT NO.8 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No......./2017
Diary No(s). 17850/2017
(Arising out of impugned final judgment and order dated 27-09-2016
in CRR No.619/2006 passed by the High Court Of M.P. At Jabalpur)
STATE OF MADHYA PRADESH Petitioner(s)
VERSUS
V.K.SISODIYA & ORS. Respondent(s)
(IA No.66371/2017-CONDONATION OF DELAY IN FILING and IA
No.66377/2017-EXEMPTION FROM FILING O.T. and IA
No.66373/2017-CONDONATION OF DELAY IN REFILING)
Date : 11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. C. D. Singh, AOR
Mr. Prateek Rusia, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2017.08.11 17:07:43 IST Reason: