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[Cites 0, Cited by 2] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(xiv) in The Motor Vehicles Act, 1988

(xiv)that a copy of, or extract from, the fare table approved by the Regional Transport Authority and particulars of any special fares or rates of fares so approved for particular occasions shall be exhibited on the stage carriage and at specified stands and halts;