Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(i) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(i)he has adequate knowledge of the provisions of the Act and the rules made thereunder relating to the duties and functions of a conductor;