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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(1)(f) in Kerala Irrigation and Water Conservation Act, 2003

(f)to advise the Government, custodian, or other agencies about policies and procedures to be followed in site investigation, design, construction, operation and maintenance of dams;