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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Mineral Concession Rules, 1960

(3)The State Government may, for reasons to be recorded in writing [and communicated to the applicant] [ Inserted by G.S.R. 1133, dated 17.9.1961.], at the time of renewal, reduce the area applied for.