Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act] State of West Bengal - Subsection Section 57(2)(af) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010 (af)the manner by which the copy of order to be sent to the applicant under section 13;