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State of Telangana - Section

Section 10 in Telangana Urban Areas (Development) Act, 1975

10. Date of operation of plan.

- Immediately after a plan has been approved by the Government, the Authority shall publish in such manner as may be determined by regulations, a notice stating that a plan has been approved and naming a place where copy of the plan may be inspected during the specified hours and upon the date of the first publication of the aforesaid notice, the plan shall come into operation.