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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Gujarat - Subsection

Section 82(1)(f) in Gujarat State Council for Physiotherapy Rules, 2013

(f)The President and the Legal Advisor, if any appointed under Rule 77 may put questions to the complainant and the concerned registered practitioner, including any of their witnesses. The members of the Council, through the President, may likewise put questions to the complainant and the concerned registered practitioner.