Section 53(1) in Rajasthan Panchayati Raj Rules, 1996
(1)Vikas Adhikari or Chief Executive Officer [shall be Secretary for the meetings and shall attend all the meetings] [Substituted 'shall attend all the meetings' by Notification No. G.S.R. 59, dated 18.8.2011 (w.e.f. 30.12.1996).] of Standing Committees unless he is prevented due to illness, leave or urgent official business outside the headquarters of Panchayat Samiti/Zila Parishad.
