Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(10)(vii) in The Andhra Pradesh Value Added Tax Act, 2005

(vii)Andhra Pradesh State Road Transport Corporation; Customs Department of the Government of India administering the Customs Act, 1962 (Central Act 52 of 1962);