Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] Union of India - Section Section 184 in The Finance Act, 2018 184. Amendment of section 15-I. - In the principal Act, in section 15-I, in sub-section (1), -(i)after the figures and letter "15E,", the figures and letters "15EA, 15EB," shall be inserted;(ii)for the word "shall" the word "may" shall be substituted.
