Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(f) in The Rajasthan Industrial Disputes Rules, 1958 (f)[ "Schedule" means a Schedule annexed to the Act.] [Renumbered and inserted by F. 3(31) Lab./62, 21-10-63, IV-C, w.e.f. 05-12-63]
