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Delhi High Court - Orders

Rbi New Delhi Oers Optees & Pensioners ... vs Reserve Bank Of India & Ors on 14 July, 2022

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                              $~32
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 739/2008
                                     RBI NEW DELHI OERS OPTEES & PENSIONERS WELFARE
                                     ASSOCIATION & ORS.                                     ..... Petitioners
                                                        Through:     Appearance not given

                                                        versus

                                     RESERVE BANK OF INDIA & ORS.                         ..... Respondents
                                                        Through:     Mr. H. S. Parihar, Mr. Kuldeep Singh
                                                                     Parihar and Ms. Ikshita Parihar,
                                                                     Advocates
                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                        ORDER

% 14.07.2022 CM APPL. 30715/2022

1. By way of this application, the petitioners seek withdrawal of the instant writ petition.

2. Learned counsel for the respondents has no objection for the same.

3. For the reasons stated in the application, the application is allowed and stands disposed of.

4. Accordingly, W.P.(C) 739/2008 is dismissed as withdrawn.

CHANDRA DHARI SINGH, J JULY 14, 2022 gs/ms Signature Not Verified Digitally Signed By:PRAVEEN KUMAR BABBAR Signing Date:15.07.2022 17:47:06