Delhi High Court - Orders
Rbi New Delhi Oers Optees & Pensioners ... vs Reserve Bank Of India & Ors on 14 July, 2022
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 739/2008
RBI NEW DELHI OERS OPTEES & PENSIONERS WELFARE
ASSOCIATION & ORS. ..... Petitioners
Through: Appearance not given
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. H. S. Parihar, Mr. Kuldeep Singh
Parihar and Ms. Ikshita Parihar,
Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 14.07.2022 CM APPL. 30715/2022
1. By way of this application, the petitioners seek withdrawal of the instant writ petition.
2. Learned counsel for the respondents has no objection for the same.
3. For the reasons stated in the application, the application is allowed and stands disposed of.
4. Accordingly, W.P.(C) 739/2008 is dismissed as withdrawn.
CHANDRA DHARI SINGH, J JULY 14, 2022 gs/ms Signature Not Verified Digitally Signed By:PRAVEEN KUMAR BABBAR Signing Date:15.07.2022 17:47:06