Calcutta High Court
Ruchi Soya Industries Limited vs Avr Storage Tank Terminal Pvt. Ltd. & Anr on 18 January, 2021
Author: Debangsu Basak
Bench: Debangsu Basak
OD- 14
ORDER SHEET
GA 7 OF 2018
GA 948 OF 2018
CS 241 OF 2016
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RUCHI SOYA INDUSTRIES LIMITED
Versus
AVR STORAGE TANK TERMINAL PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 18TH January, 2021.
Appearance:
Mr. S. E. Huda, Adv.
Mr. D. Ghosh, Adv.
Mr. R. Dutta, Adv.
The Court: The Court is informed that the defendant No.2 is in liquidation.
Learned Advocate appearing for the plaintiff seeks time to take suitable steps with regard thereto.
The defendant No.1 is represented. In such circumstances, I. A. GA No.7 of 2018 (Old GA No.948 of 2018) in CS No.241 of 2016 will go out of the list with liberty to mention.
(DEBANGSU BASAK, J.) S.De