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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(s) in Himachal Pradesh Registration of Tourist Trade Act, 1988

(s)"travel agent" means a person engaged in the business of making travel, camping, tour operating or other travel arrangements for tourists for a monetary consideration and includes a tourist guide and a shikar outfitter.