Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(2)(iv) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003 (iv)Reflect upon the conduct of the President or any Governor or any Court of law in the exercise of the judicial functions;