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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(2)(b) in Nagarjuna Sagar Project (Acquisition of Land) Act, 1956

(b)The Government may, by notification in the [Telangana Gazette] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] extend all or any of the provisions of this Act to any other district in the said State on such date as they may appoint.