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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(6)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)assistance with one or more of the following activities namely bathing, showering or personal hygiene; toileting; dressing or undressing; eating meals; or