Section 12(30) in Gujarat Sales Tax (Second Amendment) Act, 1976

[Cites 0, Cited by 0] [Section 12] [Entire Act]

(30)after entry 80, the following entry shall be inserted, namely:-

1	2	3	4
"80-A.	Television set and spare parts and accessories thereof.	Fifteen paise in the rupee.	Fifteen paise in the rupee.";

1	2	3	4
"4A.	All kinds of stoves and spare parts and accessories thereof.	Five paise in the rupee.	Three paise in the rupee";

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