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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Manipur - Subsection

Section 47(1)(a) in The Manipur (Hill Areas) District Councils Act, 1971

(a)any District Council is not competent to perform, or persistently makes default in the performance of, the duties imposed on it by or under this Act or any other law; or