Madhya Pradesh High Court
Madhukar vs Union Of India on 4 May, 2018
THE HIGH COURT OF MADHYA PRADESH WP-6622-2016 (MADHUKAR Vs UNION OF INDIA) 12 Jabalpur, Dated : 04-05-2018 List alongwith W.P.No.12837/2013.
(RAVI SHANKAR JHA) (RAJEEV KUMAR DUBEY) JUDGE JUDGE e sh Digitally signed by RANJEET AHIRWAL ad Date: 2018.05.04 18:36:23 +05'30' Pr (ra) a hy ad M of rt ou C h ig H