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State of Odisha - Section

Section 9 in The Orissa Veterinary Practitioners Rules, 1976

9. Disposal of election papers.

- On the completion of the election proceeding the Returning Officer, if he is not the Registrar shall make into convenient trundles the nomination papers, the voting papers and the identification envelope, seal each bundle, and make over all the papers relating to the election to the Registrar of the Council who shall keep them in safe custody in his office till the next general election.