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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1) in The Bharathiar University Act, 1981

(1)No person shall be admitted to a course of study in the University for admission to the examinations for degrees or titles of diplomas of the University unless he-
(i)has passed the examinations prescribed therefor; and
(ii)fulfils such other conditions as may be prescribed by the University.