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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(o) in Maharshi Dayanand Saraswati University Act, 1987

(o)to prescribe qualifications and terms and conditions of service of the members of the teaching, other academic and non-teaching staff in the affiliated or recognised colleges and recognised and approved institutions;