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NCT Delhi - Section

Section 12 in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007

12. Publication of list of persons removed from register.- The prescribed authority

shall from time to time publish by notification in the official Gazette the names andaddresses of the establishments and the owners thereof, whose registration under this Acthas been revoked.